Section 6 in The National Small Savings Fund (Custody and Investment) Rules, 2001
6. Disbursements out of the Fund.
(1)The fund shall have the following disbursements :-(a)Payments, including grant of loan as admissible, to/or withdrawals by the subscribers from the Small Savings Schemes;(b)Investments made in the Central and State Government securities;(c)Interest payable to the subscribers under the Small Savings Schemes;(d)Incidental expenditure towards management of Small Savings Schemes excluding the expenditure on National Savings Organisation and any other expenditure related to the operations of the Fund.
