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Bombay High Court

Janardhan S/O. Laxmanrao Mhaske And ... vs The Caste Scrutiny Committee, Amrawati ... on 5 December, 2022

Bench: A.S. Chandurkar, Anil Laxman Pansare

                                              1                               WP7559-22.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR
                            WRIT PETITION NO. 7559/2022
(JANARDHAN LAXMANRAO MHASKE & ANOTHER VERSUS THE CASTE SCRUTINY COMMITTEE,
                           AMRAVATI & OTHERS)
 Office Notes, Office Memoranda of Coram,
 appearances, Court's orders of directions                 Court's or Judge's order
 and Registrar's orders.
         Shri M.M. Ambhore, counsel for the petitioners.

        CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.

DATE : DECEMBER 05, 2022.

Issue notice to the respondents returnable in four weeks. Learned Assistant Government Pleader Ms N.P. Mehta waives service of notice for the respondent nos.1 and 2.

The record of the Scrutiny Committee be produced for perusal.

(ANIL L. PANSARE, J.) (A. S. CHANDURKAR, J.) APTE Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:05.12.2022 18:29