Bombay High Court
Janardhan S/O. Laxmanrao Mhaske And ... vs The Caste Scrutiny Committee, Amrawati ... on 5 December, 2022
Bench: A.S. Chandurkar, Anil Laxman Pansare
1 WP7559-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 7559/2022
(JANARDHAN LAXMANRAO MHASKE & ANOTHER VERSUS THE CASTE SCRUTINY COMMITTEE,
AMRAVATI & OTHERS)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Shri M.M. Ambhore, counsel for the petitioners.
CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.
DATE : DECEMBER 05, 2022.
Issue notice to the respondents returnable in four weeks. Learned Assistant Government Pleader Ms N.P. Mehta waives service of notice for the respondent nos.1 and 2.
The record of the Scrutiny Committee be produced for perusal.
(ANIL L. PANSARE, J.) (A. S. CHANDURKAR, J.) APTE Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:05.12.2022 18:29