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Calcutta High Court (Appellete Side)

Sk.Soharab Ali vs Sk.Abdul Rahim & Anr on 24 October, 2017

Author: Md.Mumtaz Khan

Bench: Md.Mumtaz Khan

1 10.2017 sm 58 In the High Court at Calcutta Civil Revisional Jurisdiction C.0.No.3415 of 2014 With CAN 11476 of 2014 Sk.Soharab Ali Vs. Sk.Abdul Rahim & Anr.

Mr.Subal Chandra Sarkar .. for the petitioner.

On the prayer of the learned advocate for the petitioner, hearing of this matter is adjourned for this week.

(Md.Mumtaz Khan, J.)