Calcutta High Court (Appellete Side)
Sk.Soharab Ali vs Sk.Abdul Rahim & Anr on 24 October, 2017
Author: Md.Mumtaz Khan
Bench: Md.Mumtaz Khan
1 10.2017 sm 58 In the High Court at Calcutta Civil Revisional Jurisdiction C.0.No.3415 of 2014 With CAN 11476 of 2014 Sk.Soharab Ali Vs. Sk.Abdul Rahim & Anr.
Mr.Subal Chandra Sarkar .. for the petitioner.
On the prayer of the learned advocate for the petitioner, hearing of this matter is adjourned for this week.
(Md.Mumtaz Khan, J.)