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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Mizoram - Subsection

Section 93(2)(ii) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(ii)the Administrator, through the Secretary to Government for Information where the former's agent is not specifically required under the provisions of the Schedule;