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Calcutta High Court

Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 16 January, 2024

OD -20

                                ORDER SHEET

                              WPO/1792/2022
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE

         LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
                              VS
            KOLKATA MUNICIPAL CORPORATION AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date: 16th January, 2024.

                                                              Appearance:
                                                Mr. Prisanka Ganguly, Adv.
                                              Mr. Saumyadeep Sarkar, Adv.
                                                        ...For the Petitioner

                                              Mr. Biswajit Mukherjee, Adv.
                                              Mr. Gopal Chandra Das, Adv.
                                                        Mr. Arijit Dey, Adv.
                                                     ...for respondent KMC

Ms. Manju Agarwal, Adv. Ms. Anju Manot, Adv.

Mr. Rishi Agarwal, Adv. ...for respondent no. 8 The Court: Let the matter come up in the monthly list of February, 2024 at the instance of the parties.

(RAI CHATTOPADHYAY, J.) TR/