Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 16 January, 2024
OD -20
ORDER SHEET
WPO/1792/2022
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
VS
KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date: 16th January, 2024.
Appearance:
Mr. Prisanka Ganguly, Adv.
Mr. Saumyadeep Sarkar, Adv.
...For the Petitioner
Mr. Biswajit Mukherjee, Adv.
Mr. Gopal Chandra Das, Adv.
Mr. Arijit Dey, Adv.
...for respondent KMC
Ms. Manju Agarwal, Adv. Ms. Anju Manot, Adv.
Mr. Rishi Agarwal, Adv. ...for respondent no. 8 The Court: Let the matter come up in the monthly list of February, 2024 at the instance of the parties.
(RAI CHATTOPADHYAY, J.) TR/