Patna High Court - Orders
Sunil Kumar Sinha vs The State Of Bihar on 12 January, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6508 of 2020
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Sunil Kumar Sinha & Ors
... ... Petitioner/s
Versus
The State of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Poddar Suresh Gandhi
For the Respondent/s : Mr.Abbas Haider ( SC-6 )
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL ORDER
5 12-01-2022This matter is heard via video conferencing due to circumstances prevailing on account of COVID-19 Pandemic.
At the request of learned counsel for the petitioner, re- list this matter for physical hearing on 21.03.2022.
(P. B. Bajanthri, J) uday/-
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