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Allahabad High Court

The Commissioner Of Trade Tax U.P. ... vs S/S Akash Glass Industries Site ... on 2 April, 2010

Author: Bharati Sapru

Bench: Bharati Sapru

Court No. - 33
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 748 of 2007

Petitioner :- The Commissioner Of Trade Tax U.P. Lucknow
Respondent :- S/S Akash Glass Industries Site Ghaziabad
Petitioner Counsel :- S.C.

Hon'ble Bharati Sapru,J.

Affidavit of service filed today, may be taken on record.

Cause shown is sufficient; delay is condoned. Issue notice.

Order Date :- 2.4.2010 S.P.