Allahabad High Court
The Commissioner Of Trade Tax U.P. ... vs S/S Akash Glass Industries Site ... on 2 April, 2010
Author: Bharati Sapru
Bench: Bharati Sapru
Court No. - 33 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 748 of 2007 Petitioner :- The Commissioner Of Trade Tax U.P. Lucknow Respondent :- S/S Akash Glass Industries Site Ghaziabad Petitioner Counsel :- S.C. Hon'ble Bharati Sapru,J.
Affidavit of service filed today, may be taken on record.
Cause shown is sufficient; delay is condoned. Issue notice.
Order Date :- 2.4.2010 S.P.