Supreme Court - Daily Orders
M/S. Uptron Powertronics Ltd vs Om Prakash Punyani on 26 April, 2023
ITEM NO.23 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10815/2020
M/S. UPTRON POWERTRONICS LTD & ORS. Petitioner(s)
VERSUS
OM PRAKASH PUNYANI & ORS. Respondent(s)
Date : 26-04-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amit Pawan, AOR
For Respondent(s)
Mr. Rajiv Sharma, Adv.
Mr. Mohan Lal Sharma, AOR
Mr. Ajay Vikram Singh, AOR
Mr. Adarsh Upadhyay, AOR
Ms. Ananya Sau, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Respondent no.2 has failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined.
Service is complete on respondent no.3 but none has entered appearance.
Ld. Counsel for the petitioner has not taken appropriate steps in respect of deceased respondent no.1 despite last opportunity having been granted, as such, Registry to process Signature Not Verified the matter for listing before the Hon'ble Judge in Chambers for Digitally signed by PRIYANKA MALIK Date: 2023.04.29 10:35:03 IST Reason: necessary directions.
H. SHASHIDHARA SHETTY Registrar