- [(1) Every person selling cattle at a cattle fair shall obtain in respect of such cattle a registration certificate in such manner, on payment of such fee and from such authority, as may be prescribed.] [Sub-section (1) inserted by Haryana Act 41 of 1976.](2)Every person purchasing cattle at a cattle fair shall obtain in respect of such cattle a sale certificate in such manner, on payment of such fee and from such authority, as may be prescribed.
