Delhi High Court - Orders
Refiling) Pr. Commissioner Of Income ... vs M/S Shivnandan Buildcon (P) Ltd on 15 April, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~2,3,24-26,53,58-69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 17/2024 & CM APPL. 818/2024 (137 Days Delay in
Refiling)
PR. COMMISSIONER OF INCOME TAX, CENTRAL-2
..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S SHIVNANDAN BUILDCON (P) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
3
+ ITA 21/2024 & CM APPL 856/2024
PR COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
MS BELIEVE DEVELOPERS AND PROMOTERS P LTD
..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
24
+ ITA 652/2023
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE-02 ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S MDLR HOTELS PVT LTD ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:33
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
25
+ ITA 653/2023
PR COMMISSIONER OF INCOME TAX CENTRAL 2
..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
GOPAL KUMAR GOYAL ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
26
+ ITA 659/2023
PR COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S ELITE BUILDWELL PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
53
+ ITA 3/2024 & CM APPL. 196/2024 (103 Days Delay in
Refiling)
PR COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:33
M/S ASHUTOSH DEVELOPERS PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
58
+ ITA 593/2023
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE-02 ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S MDLR HOTELS PVT LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
59
+ ITA 635/2023
PR. COMMISSIONER OF INCOME FAX CENTRAL- II,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S SHIVGANESH BUILDERS PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
60
+ ITA 636/2023
PRINCIPAL COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE-02 ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:34
M/S M.M BUILDCON PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
61
+ ITA 638/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL- II,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S WITNESS CONSTRUCTIONS (P) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
62
+ ITA 639/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL- II,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S KARTIKEYA BUILDCON (P) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
63
+ ITA 640/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL - II,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:34
versus
M/S MM BUILDCON PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
64
+ ITA 641/2023
PR COMMISSIONER OF INCOME TAX CENTRAL II
..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S WITNESS BUILDERS PVT LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
65
+ ITA 642/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL- II,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S LKG BUILDERS (P) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
66
+ ITA 643/2023
PR COMMISSIONER OF INCOME TAX CENTRAL 2
..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:34
versus
M/S LKG BUILDERS PVT LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
67
+ ITA 644/2023
PR COMMISSIONER OF INCOME TAX CENTRAL-II
..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S KARTIKEYA BUILDCON (PVT) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
68
+ ITA 645/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL-H,
NEW DELHI ..... Appellant
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S KARTIKEYA BUILDCON (PVT) LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
69
+ ITA 2/2024 & CM APPL. 195/2024 (135 Days Delay in
Refiling)
PR COMMISSIONER OF INCOME TAX CENTRAL II
..... Appellant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:34
Through: Mr. Indruj Rai, SSC and Mr.
Sanjeev Menon, JSC.
versus
M/S GEE GEE BUILDTECH PVT. LTD ..... Respondent
Through: Mr. Gautam Jain, Mr. Manish
Yadav and Mr. Shaantanu Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 15.04.2024 Learned counsels appearing for the appellant pray for and are accorded liberty to place additional material on the record including the approval granted in terms of Section 153D of the Income Tax Act, 1961 ['Act'].
Let the same be done within a period of three weeks from today.
Let these appeals be called again on 30.07.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
APRIL 15, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/04/2024 at 23:47:34