Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 5 September, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Tauseef 08-WP.L.11964.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.11964 OF 2023
Abbott India Ltd. ...Petitioner
Versus
Commissioner of Customs (Imports) & Ors. ...Respondents
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Mr. Rohan Shah a/w. Mr. Surabhi PrabhuDesai, Mr. Prathmesh Chavan , Ms. Chandni Tanna i/by M/s. India Law Alliance for the Petitioner. Mr. Yogendra Mishra a/w. Ms. Sangeeta Yadav for the Respondents.
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CORAM : G. S. KULKARNI,
JITENDRA JAIN, J.J.
DATE : 5th SEPTEMBER, 2023.
P.C.
. To enable Mr. Shah, learned counsel for the Petitioner to
reconsider the position of the petitioner, stand over to 25th September 2023, High on Board.
2. Ad-interim relief, if any, granted earlier shall continue to operate till the next date.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Signed by: Tauseef Farooqui Designation: PA To Honourable Judge Date: 06/09/2023 15:18:18 1 of 1