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Bombay High Court

Abbott India Ltd vs Commissioner Of Customs Imports on 5 September, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                               Tauseef                                                08-WP.L.11964.2023.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                                WRIT PETITION (L) NO.11964 OF 2023

                               Abbott India Ltd.                                 ...Petitioner
                                        Versus
                               Commissioner of Customs (Imports) & Ors.          ...Respondents

                                                             ********

Mr. Rohan Shah a/w. Mr. Surabhi PrabhuDesai, Mr. Prathmesh Chavan , Ms. Chandni Tanna i/by M/s. India Law Alliance for the Petitioner. Mr. Yogendra Mishra a/w. Ms. Sangeeta Yadav for the Respondents.


                                                                ********


                                                         CORAM :      G. S. KULKARNI,
                                                                      JITENDRA JAIN, J.J.

                                                         DATE    :    5th SEPTEMBER, 2023.

                               P.C.

                               .          To enable Mr. Shah, learned counsel for the Petitioner to

reconsider the position of the petitioner, stand over to 25th September 2023, High on Board.

2. Ad-interim relief, if any, granted earlier shall continue to operate till the next date.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Signed by: Tauseef Farooqui Designation: PA To Honourable Judge Date: 06/09/2023 15:18:18 1 of 1