Calcutta High Court (Appellete Side)
Mrs. Leela Jackson (Bhattacharyya) vs District Consumer Dispute Redressal on 2 February, 2012
1
119 02.02.12 W.P. 11690 (W)_of 2000
ab
Mrs. Leela Jackson (Bhattacharyya)
Vs
District Consumer Dispute Redressal
Forum, South 24-Parganas and others
Mr. Saumendra Kumar Ghosh
... For the Petitioner.
Heard learned Advocate for the petitioner.
Learned Advocate for the petitioner is being directed
to serve notice upon all respondents and file affidavit of
service on the next date of hearing.
Let this matter appear in the list on 10th February, 2012 for final hearing.
It is made clear that on that date if no one appears for the respondent the matter will be decided exparte.
(Shukla Kabir (Sinha), J.)