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Supreme Court - Daily Orders

Ex.Nk.Mahavir Singh vs Union Of India Ministry Of Defence ... on 6 November, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.103                     COURT NO.12                  SECTION XVII

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

                                Civil Appeal   No(s).     3195/2014

     EX.NK.MAHAVIR SINGH                                               Appellant(s)

                                                 VERSUS

     UNION OF INDIA MINISTRY OF DEFENCE
     THROUGH ITS SECRETARY                                            Respondent(s)

     (AT TOP )

     Date : 06-11-2019 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA


     For Appellant(s)              Mr. Nipun Saxena, Adv.
                                   Mr. Aditya Singh, AOR
                                   Ms. Sukanya Singh, Adv.
                                   Mr. Kartikey Kanojiya, Adv.
                                   Serena Sharma, Adv.
                                   Mr. Anirudh Sharma, AOR

     For Respondent(s)             Mr.   R. Balasubramaniam, Sr. Adv.
                                   Mr.   Rajesh K. Singh, Adv.
                                   Ms.   Priyanka Das, Adv.
                                   Mr.   Sumit Upadhyay, Adv.
                                   Mr.   Arvind K. Sharma, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List after two weeks, as prayed.

(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.06 16:56:12 IST Reason: