Supreme Court - Daily Orders
Ex.Nk.Mahavir Singh vs Union Of India Ministry Of Defence ... on 6 November, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.103 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3195/2014
EX.NK.MAHAVIR SINGH Appellant(s)
VERSUS
UNION OF INDIA MINISTRY OF DEFENCE
THROUGH ITS SECRETARY Respondent(s)
(AT TOP )
Date : 06-11-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s) Mr. Nipun Saxena, Adv.
Mr. Aditya Singh, AOR
Ms. Sukanya Singh, Adv.
Mr. Kartikey Kanojiya, Adv.
Serena Sharma, Adv.
Mr. Anirudh Sharma, AOR
For Respondent(s) Mr. R. Balasubramaniam, Sr. Adv.
Mr. Rajesh K. Singh, Adv.
Ms. Priyanka Das, Adv.
Mr. Sumit Upadhyay, Adv.
Mr. Arvind K. Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks, as prayed.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.06 16:56:12 IST Reason: