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[Cites 0, Cited by 0] [Section 12A(4)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(4)(viii) in CENVAT Credit Rules, 2004

(viii)[No.20/2007-Central Excise, dated the 25th April, 2007 [ GSR 307 (E), dated the 25th April, 2007] [Inserted vide Notification No. 32/2007 CE (NT), dated 03-08-2007]