Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Addanki Venkateswara Rao vs Jaddu Narasimha Rao on 4 October, 2024

Author: K Suresh Reddy

Bench: K Suresh Reddy

         HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: Civil Revision Petition No.1447 of 2024


                          PROCEEDING SHEET

SL.   DATE                            ORDER                              OFFICE
NO.                                                                       NOTE
4)  04.10.2024 KSR, J

                       Learned counsel for the petitioner states
                that the respondents have already filed counter.

As seen from the record, counter filed by the respondents is not placed in the file.

Office is directed to place the said counter in the file and post on 19.10.2024.

Till then, there shall be interim stay of all further proceedings in OS No.95 of 2017 on the file of the Court of the Principal Junior Civil Judge, Palakol, West Godavari district.


                                                              ______
                                                              KSR, J
                Nsr
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE
       3




SL.       DATE   ORDER   OFFICE
NO.                       NOTE
       4




SL.       DATE   ORDER   OFFICE
NO.                       NOTE
 5