Andhra Pradesh High Court - Amravati
Addanki Venkateswara Rao vs Jaddu Narasimha Rao on 4 October, 2024
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: Civil Revision Petition No.1447 of 2024
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4) 04.10.2024 KSR, J
Learned counsel for the petitioner states
that the respondents have already filed counter.
As seen from the record, counter filed by the respondents is not placed in the file.
Office is directed to place the said counter in the file and post on 19.10.2024.
Till then, there shall be interim stay of all further proceedings in OS No.95 of 2017 on the file of the Court of the Principal Junior Civil Judge, Palakol, West Godavari district.
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KSR, J
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