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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(c)"Basic premium of externally developed land or plot" means the cost of land acquisition, cost of rehabilitation, maintenance and administrative cost, including cost of external development;