Calcutta High Court
M/S Aditya Birla Capital Limited vs M/S Lokenath Enterprise & Ors on 26 June, 2025
Author: Shampa Sarkar
Bench: Shampa Sarkar
ORDER OCD-13
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
AP-COM/480/2025
M/S ADITYA BIRLA CAPITAL LIMITED
VERSUS
M/S LOKENATH ENTERPRISE & ORS.
BEFORE :
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 26th June, 2025.
Appearance:
Mr. Amar Singh, Adv.
Mr. Ranjit Singh, Adv.
Mrs. Tutul Das Singh, Adv.
Mr. Pranit Biswas, Adv.
for the petitioner.
The Court : The respondents are not present.
Fresh notice be served upon the respondents. Let the matter appear on 9th July, 2025. If none appears on behalf of the respondents on the next date, the matter will be taken up ex parte.
(SHAMPA SARKAR, J.) Pa/JM