Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Minimum Wages (Central Advisory Board) Rules, 2011

(2)The minutes of each meeting shall be confirmed with such modifications as may be considered necessary at the next meeting.