Section 101(1)(ii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

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State of Goa - Subsection

Section 101(1)(ii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(ii)by summons in writing require any person having the custody or control of any such document or accountable for such documents to appear before him in person; or

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State of Goa - Subsection

Section 101(1)(ii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010