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Himachal Pradesh High Court

Adarsh Thakur vs State Of H.P. And Others on 16 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Adarsh Thakur Versus State of H.P. and others CMP No.12530 of 2022 .

16.09.2022 Present: Mr. Avneesh Bhardwaj, Advocate, for the applicant.

Mr. Adarsh K. Sharma, Additional Advocate General, for the non-applicants/State.

List on 20.09.2022 to enable the learned Additional Advocate General to take instructions in the matter.

                          r          to                       (A.A. Sayed)
                                                              Chief Justice


                                                       (Jyotsna Rewal Dua)
                                                               Judge



             September 16, 2022
                   (Bhardwaj)







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