Himachal Pradesh High Court
Adarsh Thakur vs State Of H.P. And Others on 16 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Adarsh Thakur Versus State of H.P. and others CMP No.12530 of 2022 .
16.09.2022 Present: Mr. Avneesh Bhardwaj, Advocate, for the applicant.
Mr. Adarsh K. Sharma, Additional Advocate General, for the non-applicants/State.
List on 20.09.2022 to enable the learned Additional Advocate General to take instructions in the matter.
r to (A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
Judge
September 16, 2022
(Bhardwaj)
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