Delhi High Court - Orders
Mohd Hannan & Anr vs Abdul Basit on 13 August, 2020
Author: A. K. Chawla
Bench: A. K. Chawla
$~1 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 120/2020
MOHD HANNAN & ANR
..... Petitioners
Through: None.
versus
ABDUL BASIT
..... Respondent
Through: Mr. S. D. Ansari, Advocate.
+ RC.REV. 119/2020
MOHD SUBHAN
..... Petitioner
Through: None.
versus
ABDUL WAHAB
..... Respondent
Through: Mr. S. D. Ansari, Advocate.
CORAM:
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 13.08.2020 (Video Conference Hearing) CM APPL. 18786/2020 (filed by respondent seeking listing of matter through video conferencing) in RC.REV. 120/2020 CM APPL. 18722/2020 (filed by respondent seeking listing of matter through video conferencing) in RC.REV. 119/2020 Issue notice to the non-applicant - the revisionist as also the counsel through e-mail/fax/WhatsApp for 08.09.2020.
A. K. CHAWLA, J AUGUST 13, 2020 nn