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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Film Shooting Regulations, 2012

(1)All instructions, guide lines, circulars, orders/directions issued by various functionaries of State Government on the subject, covered by these regulations, before the date of commencement of these regulations and which are inconsistent with these regulations shall stand repealed.