Section 12 in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

12. Examination fees.

(1)Every candidate shall pay the following examination fees for appearing at the examination as required under Sub-rule (2) of Rule 6 :

	Rs.
First Class Master	50
Second Class Master	40
Serang	25

(2)Examination fee paid shall under no circumstances be refunded.