Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 41 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

41. Order refusing to Grant Certificate.

- The Competent Authority may, after giving the applicant reasonable opportunity of being heard, make an order refusing to grant such a certificate. Such order will contain specific reasons for refusal to grant such a certificate and shall be communicated to the applicant through registered post.