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Madras High Court

Karupuraja vs The Chief Secretary on 26 September, 2022

Bench: N.Sathish Kumar, D. Bharatha Chakravarthy

                                                                          W.P. No.20767 of 2013



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS


                                                DATED: 26.09.2022

                                                      CORAM:

                          THE HON'BLE MR. JUSTICE N.SATHISH KUMAR
                                             AND
                     THE HON'BLE MR. JUSTICE D. BHARATHA CHAKRAVARTHY

                                               W.P.No.20767 of 2013

                  Karupuraja,
                  S/o. Muthu Raja,
                  Palayanoor Village,
                  Thirupuvanam Taluk,
                  Sivagangai District.                                ... Petitioner

                                                       versus

                  1. The Chief Secretary,
                     Government of Tamil Nadu,
                     Secretariat, St. George Fort,
                     Chennai- 600 009.


                  2. The Secretary to Government,
                      Government of Tamil Nadu,
                      Environment & Forest Department,
                      Secretariat, St. George Fort,
                      Chennai- 600 009.


                  3. The Secretary to Government,

https://www.mhc.tn.gov.in/judis
                  Page 1 / 11
                                                                       W.P. No.20767 of 2013

                      Government of Tamil Nadu,
                      Public Works Department,
                       Secretariat, St. George Fort,
                       Chennai- 600 009.


                  4. The District Collector,
                       Collector Office Complex, Madurai District.


                  5. The District Collector,
                      Collector Office Complex, Ariyalur District.


                  6. The District Collector.
                      Collector Office Complex, Chennai District.


                  7. The District Collector,
                      Collector Office Complex, Coimbatore District.


                  8. The District Collector.
                      Collector Office Complex, Cuddalore District.


                  9. The District Collector,
                      Collector Office Complex, Dharmapuri District.


                  10.The District Collector,
                       Collector Office Complex, Dindigul District.


                  11. The District Collector,
                        Collector Office Complex, Erode District.



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                  Page 2 / 11
                                                                           W.P. No.20767 of 2013

                  12. The District Collector,
                        Collector Office Complex,
                       Kancheepuram District.


                  13. The District Collector,
                        Collector Office Complex, Kanyakumari District.


                  14. The District Collector,
                        Collector Office Complex, Karur District.


                  15. The District Collector,
                        Collector Office Complex, Krishnagiri District.


                  16. The District Collector,
                        Collector Office Complex, Nagapattinam District.

                  17. The District Collector,
                       Collector Office Complex, Namakkal District.


                  18. The District Collector,
                        Collector Office Complex, Perambalur District.


                  19. The District Collector,
                        Collector Office Complex, Pudukottai District.


                  20. The District Collector,
                        Collector Office Complex,
                        Ramanathapuram District.


                  21. The District Collector,
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                  Page 3 / 11
                                                                              W.P. No.20767 of 2013

                        Collector Office Complex, Salem District.


                  22. The District Collector,
                        Collector Office Complex, Sivagangai District.


                  23. The District Collector.
                        Collector Office Complex, Thanjavur District.


                  24. The District Collector,
                        Collector Office Complex, Theni District.


                  25. The District Collector,
                        Collector Office Complex, The Nilgiris District.


                  26. The District Collector,
                        Collector Office Complex, Tirunelveli District.


                  27. The District Collector,
                        Collector Office Complex, Thiruvannamalai District.


                  28. The District Collector,
                         Collector Office Complex, Thiruvarur District.


                  29. The District Collector,
                        Collector Office Complex, Thiruppur District.


                  30. The District Collector,
                        Collector Office Complex, Thiruvallur District.



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                  Page 4 / 11
                                                                                  W.P. No.20767 of 2013

                  31. The District Collector,
                        Collector Office Complex, Tiruchurappalli District.


                  32. The District Collector,
                        Collector Office Complex, Tuticorin District.


                  33. The District Collector,
                        Collector Office Complex, Vellore District.


                  34. The District Collector,
                        Collector Office Complex, Villupuram District.


                  35. The District Collector,
                        Collector Office Complex, Virudhunagar District.      ... Respondents


                  Prayer: Writ Petition filed under Article 226 of the Constitution of India
                  praying this Court to issue a Writ of Certiorarified Mandamus directing the
                  respondents to take all steps to eradicate the species of prosopis juliflora from
                  the State of Tamil Nadu and form a committee of independent expert of
                  different fields to suggest effective measures and time bound action plan to
                  implement the plan to eradicate the species from the State of Tamil Nadu.


                                  For Petitioner   :      Mr.M. Kannan

                                  For Respondents :       Mr.J. Ravindran
                                                          Additional Advocate General
                                                          Assisted by Dr.T. Srinivasan
                                                          Spl.Govt. Pleader (Forest)



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                  Page 5 / 11
                                                                                      W.P. No.20767 of 2013

                                                         ORDER

This Writ Petition has been filed to direct the respondents to take all steps to eradicate the species of prosopis juliflora from the State of Tamil Nadu and form a committee of independent expert of different fields to suggest effective measures and time bound action plan to implement the plan to eradicate the species from the State of Tamil Nadu.

2. As series of orders have been passed by the Full Bench of this Court and the Government has also taken steps to eradicate the species of prosopis juliflora from the State of Tamil Nadu, the question of appointing a committee of independent experts does not arise at all.

3. Accordingly, this Writ Petition is closed. No costs.




                                                                    (N.S.K.,J.)   (D.B.C.,J.)
                                                                          26.09.2022

                  Index    : Yes/No
                  Internet : Yes

Speaking/Non-speaking Order ggs copy to:

https://www.mhc.tn.gov.in/judis Page 6 / 11 W.P. No.20767 of 2013
1. The Chief Secretary, Government of Tamil Nadu, Secretariat, St. George Fort, Chennai- 600 009.
2. The Secretary to Government, Government of Tamil Nadu, Environment & Forest Department, Secretariat, St. George Fort, Chennai- 600 009.
3. The Secretary to Government, Government of Tamil Nadu, Public Works Department, Secretariat, St. George Fort, Chennai- 600 009.
4. The District Collector, Collector Office Complex, Madurai District.
5. The District Collector, Collector Office Complex, Ariyalur District.
6. The District Collector.

Collector Office Complex, Chennai District.

7. The District Collector, Collector Office Complex, Coimbatore District.

https://www.mhc.tn.gov.in/judis Page 7 / 11 W.P. No.20767 of 2013

8. The District Collector.

Collector Office Complex, Cuddalore District.

9. The District Collector, Collector Office Complex, Dharmapuri District.

10.The District Collector, Collector Office Complex, Dindigul District.

11. The District Collector, Collector Office Complex, Erode District.

12. The District Collector, Collector Office Complex, Kancheepuram District.

13. The District Collector, Collector Office Complex, Kanyakumari District.

14. The District Collector, Collector Office Complex, Karur District.

15. The District Collector, Collector Office Complex, Krishnagiri District.

16. The District Collector, Collector Office Complex, Nagapattinam District.

17. The District Collector, https://www.mhc.tn.gov.in/judis Page 8 / 11 W.P. No.20767 of 2013 Collector Office Complex, Namakkal District.

18. The District Collector, Collector Office Complex, Perambalur District.

19. The District Collector, Collector Office Complex, Pudukottai District.

20. The District Collector, Collector Office Complex, Ramanathapuram District.

21. The District Collector, Collector Office Complex, Salem District.

22. The District Collector, Collector Office Complex, Sivagangai District.

23. The District Collector.

Collector Office Complex, Thanjavur District.

24. The District Collector, Collector Office Complex, Theni District.

25. The District Collector, Collector Office Complex, The Nilgiris District.

26. The District Collector, Collector Office Complex, Tirunelveli District.

https://www.mhc.tn.gov.in/judis Page 9 / 11 W.P. No.20767 of 2013

27. The District Collector, Collector Office Complex, Thiruvannamalai District.

28. The District Collector, Collector Office Complex, Thiruvarur District.

29. The District Collector, Collector Office Complex, Thiruppur District.

30. The District Collector, Collector Office Complex, Thiruvallur District.

31. The District Collector, Collector Office Complex, Tiruchurappalli District.

32. The District Collector, Collector Office Complex, Tuticorin District.

33. The District Collector, Collector Office Complex, Vellore District.

34. The District Collector, Collector Office Complex, Villupuram District.

35. The District Collector, Collector Office Complex, Virudhunagar District.

N.SATHISH KUMAR, J.

AND https://www.mhc.tn.gov.in/judis Page 10 / 11 W.P. No.20767 of 2013 D.BHARATHA CHAKRAVARTHY, J.

ggs W.P.No.20767 of 2013 26.09.2022 https://www.mhc.tn.gov.in/judis Page 11 / 11