Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 7 in Telangana Ferries Act, 1314 F

7. Leasing out tolls.

- The lease to collect any toll at a Government ferry may be auctioned by such officer as may be appointed by the Government for this purpose.The lessee shall follow the rules made under this Act for the management of such ferry.The lessee shall also have to furnish, within the time fixed, such security for the payment of amount as the officer appointed by the Government to auction the lease may deem fit.