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Delhi High Court - Orders

Apeejay School Saket & Ors vs Govt Of Nct Of Delhi & Ors on 3 February, 2022

Author: Rekha Palli

Bench: Rekha Palli

                                                                     Via video conferencing
                          $~25 & 26
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3142/2020, CRL.M.A. 10509/2020 (Section 340 CrPC), CM
                               APPL. 10927/2020 (stay), CM APPL. 11404/2020 (stay), CM APPL.
                               23242/2021 (impleadment) & CM APPL. 23243/2021 (directions)
                               APEEJAY SCHOOL SAKET & ORS                 ..... Petitioners
                                            Through     Mr. Mohit Mudgal, Mr. Devavrat
                                            Joshi & Mr. Ravi Kant Yadav, Advs.

                                                versus

                               GOVT OF NCT OF DELHI & ORS                   ..... Respondents
                                                Through      Mr. Santosh Kumar Tripathi, S.C
                                                with Mr. Arun Panwar and Ms. Vrinda Singh,
                                                Advs for GNCTD.
                                                Mr. Khagesh B Jha & Ms. Shikha Sharma Bagga,
                                                Advs for Intervenor.
                          +    W.P.(C) 3383/2020 & CM APPL. 12001/2020 (interim directions)
                               NAYASAMAJ PARENTS ASSOCIATION          ..... Petitioner
                                           Through   Mr. Khagesh B Jha & Ms. Shikha
                                           Sharma Bagga, Advs.

                                                versus

                               GOVT OF NCT OF DELHI & ORS                 ..... Respondents
                                            Through    Mr. Santosh Kumar Tripathi, S.C
                                            with Mr. Arun Panwar and Ms. Vrinda Singh,
                                            Advs for GNCTD.
                                            Mr. Mohit Mudgal, Mr. Devavrat Joshi & Mr.
                                            Ravi Kant Yadav, Advs for R-7 & R-8.

                               CORAM:
                               HON'BLE MS. JUSTICE REKHA PALLI
                                       ORDER

% 03.02.2022 Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:04.02.2022 14:35:06 CM APPL. 18142/2020 in W.P.(C) 3142/2020

1. Exemption allowed, subject to all just exceptions.

2. Notarized affidavit be filed within two weeks of this Court resuming physical hearing.

3. The application is disposed of. W.P.(C) 3142/2020, CRL.M.A. 10509/2020 (Section 340 CrPC), CM APPL. 10927/2020 (stay), CM APPL. 11404/2020 (stay), CM APPL. 23242/2021 (impleadment) & CM APPL. 23243/2021 (directions) W.P.(C) 3383/2020 & CM APPL. 12001/2020 (interim directions)

4. A request for adjournment is made on behalf of Mr. Sanjeev Ralli learned senior counsel for the Apeejay School, Saket, who is stated to be indisposed. The said request is not opposed.

5. List on 24.03.2022.

6. Interim orders to continue.

REKHA PALLI, J FEBRUARY 3, 2022 sr Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:04.02.2022 14:35:06