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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(4)(a) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(a)if he is member of the Parliament, shall not exceed the compensatory allowances as defied in the Parliament (Prevention of Disqualification) Act, 1959;