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State of Mizoram - Section

Section 33 in Mizoram Liquor (Prohibition and Control) Rules, 2014

33. Hologram.

- Registered hologram as approved by the Commissioner shall be affixed on the cap of the liquor bottle or on top of can to be imported into and manufactured in Mizoram so as to prevent duplicity. The manufacturer of liquor shall purchase such approved hologram only from the Commissionerate of Excise & Narcotics, Aizawl, Mizoram. No wholesaler shall import or sell liquor without approved hologram.