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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(1)(c) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(c)whether any hire-purchase agreement or other contract referred to clause (ii) or clause (iii) of sub-section (1) of section 4 has been entered into bona fide or not.