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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Cochin Harbour Craft Rules, 1947

(2)A copy of these rules and of any written directions issued by the Deputy Conservator of the Port for carrying the same into effect shall also be furnished by the owner to the tindal who shall, on demand, show them to any consignor or passenger by such harbour craft. The owner shall be responsible for securing that the tindal understands the said rules and directions, for obtaining a declaration from him to that effect and for producing such declaration whenever required by the Deputy Conservator of the Port.