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Punjab-Haryana High Court

Smt.Leelawati And Others vs The State Of Haryana on 6 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                               R.F.A. No.2030 of 2001(O&M)



Smt.Leelawati and others                              ...Appellants


                   Versus


The State of Haryana                                  ...Respondent



CORAM:        HON'BLE MR. JUSTICE RAJESH BINDAL


Present:      Mr.B.R.Rana, Advocate for the appellants

              Mr.H.S.Hooda, Advocate General, Haryana
              with Mr.Ashish Gupta, AAG, Haryana



RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2392 of 1997, Mukhtiar Singh and others Versus State of Haryana.

(RAJESH BINDAL) 06.10.2010 JUDGE P.Singh