Punjab-Haryana High Court
Smt.Leelawati And Others vs The State Of Haryana on 6 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.2030 of 2001(O&M)
Smt.Leelawati and others ...Appellants
Versus
The State of Haryana ...Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr.B.R.Rana, Advocate for the appellants
Mr.H.S.Hooda, Advocate General, Haryana
with Mr.Ashish Gupta, AAG, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2392 of 1997, Mukhtiar Singh and others Versus State of Haryana.
(RAJESH BINDAL) 06.10.2010 JUDGE P.Singh