Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 28 in The Assam Gratuity Act, 1992 28. Power to make rules. - The State Government may, subject to previous publication in the official gazette make rules, for carrying out the purposes of this Act.The Schedule[(See Section 4 (2)]Matter for which provision may be made in the Scheme:-
