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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(c) in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939

(c)Where the dealer fails to declare and intimate under sub-rule (b) one of the places of business to be the head office, the Excise and Taxation Commissioner shall declare only one of such places of business to be the head office;