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Shail Kumari Kuer vs Bihar State Road Transport Corporation ... on 20 August, 2014

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

          Patna High Court CWJC No.15289 of 2013 (8) dt.20-08-2014




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.15289 of 2013
                      ======================================================
                      Shail Kumari Kuer
                                                                            .... .... Petitioner/s
                                                         Versus
                      Bihar State Road Transport Corporation Bihar Patna & Ors.
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     :   Mr. Anil Kumar
                      For the Respondent/s     : Mr. Prabhat Kumar Verma
                                                   Mr. Dhruba Mukherjee
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
                      ORAL ORDER

8       20-08-2014

Counter affidavit on behalf of the State of Jharkhand has been filed and served on the petitioner and BSRTC.

Matter to be listed on 25th August, 2014 on a request made by the counsel for the BSRTC.

(Ajay Kumar Tripathi, J) R.K.Pathak/-

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