Madhya Pradesh High Court
Sonmati Kushwaha vs The State Of Madhya Pradesh on 2 May, 2019
1 CRA-2151-2014 The High Court Of Madhya Pradesh CRA-2151-2014 (SONMATI KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 17 Jabalpur, Dated : 02-05-2019 This case is listed today for the application of change of counsel which may be heard by the regular Bench.
List before regular Bench.
(J.K. MAHESHWARI) JUDGE Astha Digitally signed by ASTHA SEN Date: 06/05/2019 15:15:21