Section 8(o) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
(o)Nothing contained in this Scheme shall apply to personnel of the State Government or the Central Government or other organization on deputation to Board as on the appointed date but such personnel shall continue to be on deputation to the concerned Transferee(s) to whose services they are assigned on as is basis or otherwise as per the orders of the State Government from time to time, issued in this behalf.
