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Supreme Court - Daily Orders

Abdul Basit vs Ziullah Sheriff on 21 February, 2023

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.8                                 COURT NO.11                        SECTION XVII-A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 3528/2020

     (Arising out of impugned final judgment and order dated 01-07-2019
     in FA No. 1698/2017 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     ABDUL BASIT                                                                  Petitioner(s)

                                                            VERSUS

     ZIULLAH SHERIFF & ANR.                                                       Respondent(s)

     (FOR ADMISSION )

     Date : 21-02-2023 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                              HON'BLE MR. JUSTICE MANOJ MISRA


     For Parties                          Mr. Ravi Gupta, Adv.
                                          Mr. Girdhari Singh, Adv.
                                          Mr. Ajay Kumar Singh, Adv.
                                          Ms. Rubi Kumari, Adv.
                                          Ms. Baby Devi Bonia, Adv.
                                          Mr. Deepak Goel, AOR

                                          Mr. Raj Kishor Choudhary, AOR
                                          Mr. Shakeel Ahmed, Adv.
                                          Mr. Nakul Chaudhary, Adv.
                                          Mr. Rizwan Ahmad, Adv.
                                          Mr. Amir Kaleem, Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

At the request on behalf of the learned counsel for the petitioner, the matter stands adjourned.

Signature Not Verified

List on 14.03.2023.

Digitally signed by SNEHA DAS Date: 2023.02.22 17:40:31 IST Reason:
          (SNEHA DAS)                                                       (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                           ASSISTANT REGISTRAR