Supreme Court - Daily Orders
Abdul Basit vs Ziullah Sheriff on 21 February, 2023
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.8 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 3528/2020
(Arising out of impugned final judgment and order dated 01-07-2019
in FA No. 1698/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
ABDUL BASIT Petitioner(s)
VERSUS
ZIULLAH SHERIFF & ANR. Respondent(s)
(FOR ADMISSION )
Date : 21-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE MANOJ MISRA
For Parties Mr. Ravi Gupta, Adv.
Mr. Girdhari Singh, Adv.
Mr. Ajay Kumar Singh, Adv.
Ms. Rubi Kumari, Adv.
Ms. Baby Devi Bonia, Adv.
Mr. Deepak Goel, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Mr. Nakul Chaudhary, Adv.
Mr. Rizwan Ahmad, Adv.
Mr. Amir Kaleem, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request on behalf of the learned counsel for the petitioner, the matter stands adjourned.
Signature Not VerifiedList on 14.03.2023.
Digitally signed by SNEHA DAS Date: 2023.02.22 17:40:31 IST Reason: (SNEHA DAS) (VIDYA NEGI)
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