Supreme Court of India
Jaffar Ullah vs U.O.I on 26 March, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.805 Court No.1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).924/2017
Ashwini Kumar Upadhyay Petitioner(s)
VERSUS
U.O.I & ORS. Respondent(s)
Date : 26-03-2021 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Vikas Singh, Sr. Adv. (mentioned by)
Mr. Ashwini Kumar Upadhyay, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(c) NO. 793 OF 2017 (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2021.03.26 17:12:31 IST Reason: