Delhi High Court - Orders
Satyapal Gulati vs Gurbaksh Singh & Anr on 21 September, 2023
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 308/2023, CRL.M.(BAIL) 896/2023
SATYAPAL GULATI ..... Petitioner
Through: Mr. Rajendra Singh, Advocate
versus
GURBAKSH SINGH & ANR. ..... Respondents
Through: Mr. Hitesh Baisla alongwith Mr.
Rahul, Advocates
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 21.09.2023
1. Learned counsel for the parties seek, and are granted, six week to file written synopsis not exceeding three pages giving a chronological list of dates and events and relevant documents, if any, alongwith duly highlighted judgments, which they wish to rely upon.
2. Accordingly, re-notify on 12.02.2024.
3. Let the TCR be requisitioned in the electronic form before the next date of hearing.
SAURABH BANERJEE, J SEPTEMBER 21, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:40:38