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Delhi High Court - Orders

Satyapal Gulati vs Gurbaksh Singh & Anr on 21 September, 2023

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 308/2023, CRL.M.(BAIL) 896/2023
                                                SATYAPAL GULATI                                                                     ..... Petitioner
                                                                                     Through:                 Mr. Rajendra Singh, Advocate

                                                                                     versus

                                                GURBAKSH SINGH & ANR.                                                             ..... Respondents
                                                                                     Through:                 Mr. Hitesh Baisla alongwith Mr.
                                                                                                              Rahul, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                     ORDER

% 21.09.2023

1. Learned counsel for the parties seek, and are granted, six week to file written synopsis not exceeding three pages giving a chronological list of dates and events and relevant documents, if any, alongwith duly highlighted judgments, which they wish to rely upon.

2. Accordingly, re-notify on 12.02.2024.

3. Let the TCR be requisitioned in the electronic form before the next date of hearing.

SAURABH BANERJEE, J SEPTEMBER 21, 2023/akr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:40:38