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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(6)(c) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(c)Where a meeting of the State Executive Committee is adjourned not for next but for the day on which the meeting is to be held, another date, notice of such meeting shall be given to all the members as provided in sub-rule (4) of this Rule.