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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(3) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(3)The arz-irsal together with the application shall then be passed on to the siaha-navis who shall on the authority of the tahsilder's receipt enter the sum as paid in his siaha, give a serial number to the arz-irsal and sign the application and the arz-irsal at appropriate places.