Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] Union of India - Subsection Section 70(8) in The Northern India Canal and Drainageact, 1873 (8)being liable to furnish labourers under Part VIII of this Act, fails without reaso - nable cause, to supply or to assist in supplying the labourers required of him;
