Himachal Pradesh High Court
Vijay Kumar vs . Nihal Chand on 11 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Cr. Revision No. 171 of 2021 11.04.2022 Present: Mr. Topender Kumar Verma, Advocate for the petitioner.
Mr. B.C. Verma, Advocate vice Mr. Balwant S. Thakur, Advocate for the respondent.
Cr.MP No. 807 of 2022 This is an application which has been filed by the applicant/petitioner stating therein that the matter now stands amicably compromised between him and the non-applicant/respondent, however, Mr. B.C. Verma, learned Counsel appearing for the respondent submits that he has no instructions in this regard.
As prayed for, list after two weeks before the appropriate Bench to enable learned Counsel for the respondent to have instructions.
(Ajay Mohan Goel) Judge April 11, 2022 (narender) ::: Downloaded on - 11/04/2022 20:11:36 :::CIS