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Sunil Kumar Sinha vs The State Of Bihar on 18 April, 2022

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.6508 of 2020
                  ======================================================
                  Sunil Kumar Sinha

                                                                         ... ... Petitioner/s
                                                    Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Poddar Suresh Gandhi
                  For the Respondent/s   :     Mr.Abbas Haider ( SC6 )
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                        ORAL ORDER

7    18-04-2022

Learned State counsel, on instruction, submitted that new things have been brought by the petitioner in his rejoinder. Therefore, the concerned respondent intends to file affidavit. He is permitted to do so.

Re-list this matter on 16.05.2022.

(P. B. Bajanthri, J) rakhi/-

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