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Union of India - Section

Section 1975 in The Khadi And Village Industries Commission Rules, 1957

1975.

S.R.O. 1006-date 30th March, 1957. - In exercise of the powers conferred by sub-section (1) and (2) of Section 26 of the Khadi and Village Industries Commission Act, 1956 (61 of 1956), the Central Government hereby makes the following rules, namely:-