Delhi High Court - Orders
Subhash Chander Dabas vs Assistant Commissioner Of Income Tax on 1 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~11 to 13 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12784/2019 & CM APPL. 52246/2019
SUBHASH CHANDER DABAS ..... Petitioner
Through Mr. Sumit K. Batra, Mr. Manish
Khurana and Mr.Kshitij Chhabra,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX ..... Respondent
Through: Ms. Vibhooti Malhotra, Mr.
Shailendera Singh and Mr.Udit
Sharma, Advocates
+ W.P.(C) 13121/2019 & CM APPL. 53474/2019
HLS ASIA LIMITED ..... Petitioner
Through Mr. Himanshu Sinha and Mr.
Bhoovan Dhoopar, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE II(1)
DELHI ..... Respondent
Through: Mr.Zoheb Hossain and Mr.Vipul
Agrawal, Advocates
+ W.P.(C) 13877/2019 & CM APPL. 55696/2019
M/S. TIRUPATI CONSTWELL PVT. LTD. ..... Petitioner
Through Mr. Sumit K. Batra, Mr. Manish
Khurana and Mr.Kshitij Chhabra,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
..... Respondent
Through: Mr.Zoheb Hossain and Mr.Vipul
Agrawal, Advocates
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.04.2022
19:16:47
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 01.04.2022 In view of the Special Bench matters, it would not be possible to hear the present matters.
List on 20th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 1, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:02.04.2022 19:16:47