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Delhi High Court - Orders

Subhash Chander Dabas vs Assistant Commissioner Of Income Tax on 1 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~11 to 13 (2020)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12784/2019 & CM APPL. 52246/2019
                                SUBHASH CHANDER DABAS                    ..... Petitioner
                                                 Through  Mr. Sumit K. Batra, Mr. Manish
                                                          Khurana and Mr.Kshitij Chhabra,
                                                          Advocates.
                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX ..... Respondent
                                             Through: Ms.    Vibhooti   Malhotra, Mr.
                                                      Shailendera Singh and Mr.Udit
                                                      Sharma, Advocates

                          +     W.P.(C) 13121/2019 & CM APPL. 53474/2019
                                HLS ASIA LIMITED                          ..... Petitioner
                                                 Through  Mr. Himanshu Sinha and Mr.
                                                          Bhoovan Dhoopar, Advocates.
                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE II(1)
                                DELHI                                  ..... Respondent
                                             Through: Mr.Zoheb Hossain and Mr.Vipul
                                                      Agrawal, Advocates

                          +     W.P.(C) 13877/2019 & CM APPL. 55696/2019
                                M/S. TIRUPATI CONSTWELL PVT. LTD.        ..... Petitioner
                                                 Through  Mr. Sumit K. Batra, Mr. Manish
                                                          Khurana and Mr.Kshitij Chhabra,
                                                          Advocates.
                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                                                             ..... Respondent
                                               Through:   Mr.Zoheb Hossain and Mr.Vipul
                                                          Agrawal, Advocates




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.04.2022
19:16:47
                                     CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                            ORDER

% 01.04.2022 In view of the Special Bench matters, it would not be possible to hear the present matters.

List on 20th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 1, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:02.04.2022 19:16:47