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Bombay Presidency - Section

Section 19 in The Bombay Forest Rules, 1942

19. Fees for licences.

(1)The fee for a licence shall be Rs. 25 for the Northern Circle and Rs. 50 for the Central Circle.
(2)The fee for a licence to hunt and shoot on the plateau of Matheran and Garbut shall be -
(a)Rs. 15 for one month in the case of persons who hold no circle licence, and
(b)Rs. 7.80 for one month in the case of persons who hold a circle licence valid for the Northern [* * *] [Deleted by G.N. dated 22.12.1958.] Circle,
Persons holding a circle licence for the Central Circle shall not be charged any extra fee or be required to take a special licence to hunt and shoot on the above plateau.
(3)Gazetted forest officer travelling on duty are exempted from the payment of fees for licences.