Delhi High Court - Orders
Reserve Bank Of India vs Dcm Financial Services Ltd on 6 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~C-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 296/2004 & CO.APPL. 1298/2004
RESERVE BANK OF INDIA .....Petitioner
Through:
versus
DCM FINANCIAL SERVICES LTD. .....Respondent
Through: Mr. Sachin Chopra, Ms. Astha Gupta
and Ms. Faguni Katyal, Advocates.
Mr. Ramesh Babu with Ms. Manisha
Singh, Ms. Jagriti Bharti and Ms.
Tanya Chowdhary, Advocates for
RBI.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 06.08.2024
List on 25th October, 2024.
CHANDRA DHARI SINGH, J
AUGUST 6, 2024
rk/ryp
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