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Delhi High Court - Orders

Reserve Bank Of India vs Dcm Financial Services Ltd on 6 August, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~C-12
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         CO.PET. 296/2004 & CO.APPL. 1298/2004
                                     RESERVE BANK OF INDIA                                                                 .....Petitioner
                                                                           Through:

                                                                           versus

                                     DCM FINANCIAL SERVICES LTD.              .....Respondent
                                                  Through: Mr. Sachin Chopra, Ms. Astha Gupta
                                                           and Ms. Faguni Katyal, Advocates.
                                                           Mr. Ramesh Babu with Ms. Manisha
                                                           Singh, Ms. Jagriti Bharti and Ms.
                                                           Tanya Chowdhary, Advocates for
                                                           RBI.
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               06.08.2024
                                     List on 25th October, 2024.




                                                                                                              CHANDRA DHARI SINGH, J
                           AUGUST 6, 2024
                           rk/ryp

Click here to check corrigendum, if any This is a digitally signed order.

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