Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 31 July, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
15.WPL11964_2023.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 11964 OF 2023
Abbott India Ltd. & Ors. ... Petitioners
Versus
The Commissioner of Customs (Import) & Ors. ...Respondents
Mr. Rohan Shah a/w. Ms. Chandni Tanna, Srisabari Surabhi Prabhudesai,
Ms. Sweta Upadhyay i/b. India Law Alliance for the petitioners.
Mr. Y.R. Mishra a/w. Ms. Sangeeta Yadav for the respondent.
Mr. N.R. Prajapati for respondent no. 3-UOI.
_______________________
CORAM: G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATED: 31 July, 2023 _______________________ P.C.
1. Stand over to 7 August, 2023.
2. Ad-interim relief, if any granted earlier, shall continue to operate till the adjourned date of hearing.
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