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Bombay High Court

Abbott India Ltd vs Commissioner Of Customs Imports on 31 July, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                            15.WPL11964_2023.DOC


Vidya Amin

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                 WRIT PETITION (L) NO. 11964 OF 2023

              Abbott India Ltd. & Ors.                                ... Petitioners

                             Versus
              The Commissioner of Customs (Import) & Ors.             ...Respondents

              Mr. Rohan Shah a/w. Ms. Chandni Tanna, Srisabari Surabhi Prabhudesai,
              Ms. Sweta Upadhyay i/b. India Law Alliance for the petitioners.
              Mr. Y.R. Mishra a/w. Ms. Sangeeta Yadav for the respondent.
              Mr. N.R. Prajapati for respondent no. 3-UOI.
                                    _______________________
                                 CORAM:         G. S. KULKARNI &
                                                JITENDRA JAIN, JJ.

DATED: 31 July, 2023 _______________________ P.C.

1. Stand over to 7 August, 2023.

2. Ad-interim relief, if any granted earlier, shall continue to operate till the adjourned date of hearing.

(JITENDRA JAIN, J.) (G. S. KULKARNI , J.) Page 1 of 1 31 July, 2023 ::: Uploaded on - 01/08/2023 ::: Downloaded on - 02/08/2023 03:46:59 :::